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Murari Yadav @ Krishna Murari Prasad vs State Of Bihar on 12 September, 2008

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                        Cr.Misc. No.23406 of 2008
                   MURARI YADAV @ KRISHNA MURARI PRASAD
                                  Versus
                              STATE OF BIHAR
                               -----------

3/   12.9.2008

Learned counsel for the petitioner submits that this application has become infructuous. Hence, he seeks permission to withdraw this application.

Permission accorded.

This application is accordingly, dismissed as withdrawn.

Tahir/- ( Shyam Kishore Sharma, J.)