Delhi High Court - Orders
Jitender Singh Panesar & Ors vs Delhi Cantonement Board & Ors on 19 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~1 to 5, 18 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5762/2021 & CM. APPL. 18086/2021
JITENDER SINGH PANESAR & ORS ...... Petitioner
Through Mr. Ishan Jain and Yash Prakash,
Advocates.
versus
DELHI CANTONEMENT BOARD & ORS. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
Mr. Jitesh Vikram Srivastava and Mr.
Prajesh Vikram Srivastava, Advoctes
for R-2 & R-3.
+ W.P.(C) 9338/2020
GOVIND PRASAD AGGARWAL & ORS. ..... Petitioner
Through None.
versus
DELHI CANTONMENT BOARD & ANR. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
Mr. Sandeep Bajaj, Advocate for R-2.
+ W.P.(C) 6099/2021 & CM. APPL. 19300/2021
VIJAY KUMAR GUPTA & ORS. ..... Petitioner
Through Mr. Ishan Jain and Yash Prakash,
Advocates.
versus
DELHI CANTONMENT BOARD & ORS ...... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU W.P.(C) 5762-2021 & connected matters Signing Date:19.01.2022 1
Signing Date:19.01.2022 22:32:53 21:16
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
Cantonment Board.
Mr. Jitesh Vikram Srivastava and Mr.
Prajesh Vikram Srivastava, Advoctes
for R-2 & R-3.
+ W.P.(C) 6192/2021 & CM. APPL. 19622/2021
TULSI RAM AGGARWAL ..... Petitioner
Through Mr. Ishan Jain and Yash Prakash,
Advocates.
versus
DELHI CANTONMENT BOARD & ORS. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
Mr. Niraj Kumar, Senior Central
Government Counsel for UOI.
+ W.P.(C) 6710/2021 & CM. APPL. 21109/2021
MR. PREET BAWA & ORS. ..... Petitioner
Through Mr. Atul Nigam, Advocate.
versus
DELHI CANTONMENT BOARD & ORS. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
+ W.P.(C) 719/2014 & CM. APPLS. 11599-601/2021, 11628-30/2021
VED PRAKASH RASTOGI AND ORS ..... Petitioner
Through None.
versus
UNION OF INDIA & ORS ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU W.P.(C) 5762-2021 & connected matters Signing Date:19.01.2022 2
Signing Date:19.01.2022 22:32:53 21:16
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
AND
+ W.P.(C) 11280/2021
MR. DIVAY SYAL ..... Petitioner
Through Mr. Atul Nigam, Advocate.
versus
DELHI CANTONMENT BOARD THROUGH ITS CHIEF
EXECUTIVE OFFICER & ORS. ..... Respondent
Through Mr. Tarveen Singh Nanda and Mr.
Ankur Mishra, Advocates for Delhi
Cantonment Board.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 19.01.2022
1. The hearing was conducted through video conferencing.
2. Learned counsel appearing for Delhi Cantonment Board prays for some more time to file counter affidavit. Let the same filed within four weeks. Rejoinder within four weeks thereafter.
3. List on 24.08.2022.
4. Interim order to continue.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
SANJEEV SACHDEVA, J JANUARY 19, 2022/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU W.P.(C) 5762-2021 & connected matters Signing Date:19.01.2022 3 Signing Date:19.01.2022 22:32:53 21:16 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.