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Delhi High Court - Orders

Jitender Singh Panesar & Ors vs Delhi Cantonement Board & Ors on 19 January, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1 to 5, 18 & 43
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   W.P.(C) 5762/2021 & CM. APPL. 18086/2021
                                          JITENDER SINGH PANESAR & ORS            ...... Petitioner
                                                        Through Mr. Ishan Jain and Yash Prakash,
                                                                Advocates.

                                                                 versus

                                          DELHI CANTONEMENT BOARD & ORS.             ..... Respondent
                                                           Through Mr. Tarveen Singh Nanda and Mr.
                                                                   Ankur Mishra, Advocates for Delhi
                                                                   Cantonment Board.
                                                                   Mr. Jitesh Vikram Srivastava and Mr.
                                                                   Prajesh Vikram Srivastava, Advoctes
                                                                   for R-2 & R-3.
                                      +   W.P.(C) 9338/2020
                                          GOVIND PRASAD AGGARWAL & ORS.                   ..... Petitioner
                                                      Through None.

                                                      versus
                                          DELHI CANTONMENT BOARD & ANR.         ..... Respondent
                                                      Through Mr. Tarveen Singh Nanda and Mr.
                                                              Ankur Mishra, Advocates for Delhi
                                                              Cantonment Board.
                                                              Mr. Sandeep Bajaj, Advocate for R-2.

                                      +   W.P.(C) 6099/2021 & CM. APPL. 19300/2021
                                          VIJAY KUMAR GUPTA & ORS.               ..... Petitioner
                                                       Through  Mr. Ishan Jain and Yash Prakash,
                                                                Advocates.

                                                      versus
                                          DELHI CANTONMENT BOARD & ORS        ...... Respondent
                                                      Through Mr. Tarveen Singh Nanda and Mr.
                                                              Ankur Mishra, Advocates for Delhi


                                                                                      Digitally Signed
Signature Not Verified                                                                By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                             SACHDEVA
MAGGU                                     W.P.(C) 5762-2021 & connected matters       Signing Date:19.01.2022   1
Signing Date:19.01.2022 22:32:53                                                      21:16
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                                   Cantonment Board.
                                                                                  Mr. Jitesh Vikram Srivastava and Mr.
                                                                                  Prajesh Vikram Srivastava, Advoctes
                                                                                  for R-2 & R-3.

                                      +   W.P.(C) 6192/2021 & CM. APPL. 19622/2021
                                          TULSI RAM AGGARWAL                                        ..... Petitioner
                                                       Through                    Mr. Ishan Jain and Yash Prakash,
                                                                                  Advocates.
                                                                 versus

                                          DELHI CANTONMENT BOARD & ORS.         ..... Respondent
                                                      Through Mr. Tarveen Singh Nanda and Mr.
                                                              Ankur Mishra, Advocates for Delhi
                                                              Cantonment Board.
                                                              Mr. Niraj Kumar, Senior Central
                                                              Government Counsel for UOI.

                                      +   W.P.(C) 6710/2021 & CM. APPL. 21109/2021
                                          MR. PREET BAWA & ORS.                    ..... Petitioner
                                                       Through  Mr. Atul Nigam, Advocate.

                                                                 versus

                                          DELHI CANTONMENT BOARD & ORS.       ..... Respondent
                                                      Through Mr. Tarveen Singh Nanda and Mr.
                                                              Ankur Mishra, Advocates for Delhi
                                                              Cantonment Board.

                                      +   W.P.(C) 719/2014 & CM. APPLS. 11599-601/2021, 11628-30/2021
                                          VED PRAKASH RASTOGI AND ORS                                   ..... Petitioner
                                                       Through None.

                                                        versus
                                          UNION OF INDIA & ORS                                      ..... Respondent
                                                        Through                   Mr. Tarveen Singh Nanda and Mr.


                                                                                                    Digitally Signed
Signature Not Verified                                                                              By:JUSTICE SANJEEV
Digitally Signed By:KUNAL                                                                           SACHDEVA
MAGGU                                     W.P.(C) 5762-2021 & connected matters                     Signing Date:19.01.2022   2
Signing Date:19.01.2022 22:32:53                                                                    21:16
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                                   Ankur Mishra, Advocates for Delhi
                                                                                  Cantonment Board.

                                                                          AND
                                      +   W.P.(C) 11280/2021
                                          MR. DIVAY SYAL                                              ..... Petitioner
                                                       Through                    Mr. Atul Nigam, Advocate.

                                                       versus
                                          DELHI CANTONMENT BOARD THROUGH ITS CHIEF
                                          EXECUTIVE OFFICER & ORS.                ..... Respondent
                                                       Through  Mr. Tarveen Singh Nanda and Mr.
                                                                Ankur Mishra, Advocates for Delhi
                                                                Cantonment Board.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA

                                                                 ORDER

% 19.01.2022

1. The hearing was conducted through video conferencing.

2. Learned counsel appearing for Delhi Cantonment Board prays for some more time to file counter affidavit. Let the same filed within four weeks. Rejoinder within four weeks thereafter.

3. List on 24.08.2022.

4. Interim order to continue.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.

SANJEEV SACHDEVA, J JANUARY 19, 2022/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU W.P.(C) 5762-2021 & connected matters Signing Date:19.01.2022 3 Signing Date:19.01.2022 22:32:53 21:16 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.