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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(2)(d) in The M.P. Factories Rules, 1962

(d)metal bottles or cylinders used for storage of transport of compressed gases or liquified or dissolved gases under pressure covered by the Gas Cylinder Rule, 1940 framed under the Indian Explosives Act, 1884 (IV of 1884);