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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in The Rajasthan Agricultural Pests and Diseases Act, 1951

(i)[ x x x] [Omitted by item No. 15 of the Schedule of the Rajasthan Act No.27 of 1957-Published in the Rajasthan Gazette, Part IV-A, Extraordinary, dated 13.8.57.]