Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act] State of Rajasthan - Subsection Section 340(1)(e) in Rajasthan Municipalities Act, 2009 (e)for prescribing the terms and conditions subject to which the precautions to be taken during construction or repair of street, drain or premise;