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Madhya Pradesh High Court

Shubhalay Villa vs Mr. Jitesh Parwani on 31 July, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                        1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                              ON THE 31 st OF JULY, 2023
                                           MISC. PETITION No. 3381 of 2021

                          BETWEEN:-
                          1.    SHUBHALAY VILLA THROUGH ITS PARTNERS
                                NAMELY PETITIONERS 2 AND 3/ DEFENDANT 2
                                AND 3 NAMELY SHISHIR KHARE AND NANDA
                                KHARE, A PARTNERSHIP FIRM HAVING ITS
                                OFFICE AT E-7/158, 11 NUMBER MAIN ROAD,
                                ARERA COLONY BHOPAL (M.P)

                          2.    SHISHIR KHARE S/O SHRI G.L. KHARE, AGED
                                ABOUT 61 YEARS, OCCUPATION: BUSINESS R/O G-
                                2/194, GULMOHAR COLONY, BHOPAL (M.P)

                          3.    SMT. NANDA KHARE W/O SHRI SHISHIR KHARE,
                                AGED ABOUT 57 YEARS, OCCUPATION: BUSINESS
                                R/O G-2/194, GULMOHAR COLONY, BHOPAL (M.P)

                          4.    VISHNU HITESH BUILDERS AND DEVELOPERS, A
                                PARTNERSHIP    FIRM THROUGH PARTNERS
                                PETITIONERS 2 AND 3/DEFENDANTS 2 AND 3
                                NAMELY SHISHIR KHARE AND NANDA KHARE
                                OCCUPATION ALL BUSINESS, ITS OFFICE G-2/194,
                                GULMOHAR COLONY, BHOPAL (M.P)

                                                                               .....PETITIONER
                          (BY SHRI AVINASH ZARGAR-ADVOCATE)

                          AND
                          1.    MR. JITESH PARWANI S/O LATE MR. VISHANDAS
                                PARWANI, ADULT, R/O 48 IDGAH HILLS BHOPAL
                                (M.P)

                          2.    MRS. SANYA JAGTIANI, W/O MR. RAKESH
                                JAGTIANI, ADULT R/O 48, IDGAH HILLS, BHOPAL
                                (M.P)

                          3.    MRS. JHANVI MANGWANI W/O MR. PRAKASH
                                MANGWANI, ADULT R/O 48, IDGAH HILLS,
                                BHOPAL (M.P)
Signature Not Verified
Signed by: TARUN KUMAR
SALUNKE
Signing time: 7/31/2023
5:22:40 PM
                                                               2
                          4.      PARWANI BUILDING LANDMARKS PVT. LTD.
                                  THROUGH ITS DIRECTOR VISHANDAS PARWANI,
                                  ADULT, R/O 141, MALVIYA NAGAR, BHOPAL (M.P)

                          5.      CITY BUILDERS AND INVESTMENTS THROUGH
                                  PARTNER   VISHANDAS    PARWANI, R/O 141,
                                  MALVIYA NAGAR, BHOPAL (M.P)

                                                                                          .....RESPONDENTS
                          (NONE)

                                  This petition coming on for admission this day, th e court passed the
                          following:
                                                               ORDER

Counsel appearing for petitioner seeks withdrawal of this petition. Prayer is allowed.

Accordingly, this petition is dismissed as withdrawn.

(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/31/2023 5:22:40 PM