Madhya Pradesh High Court
Shubhalay Villa vs Mr. Jitesh Parwani on 31 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJAY DWIVEDI
ON THE 31 st OF JULY, 2023
MISC. PETITION No. 3381 of 2021
BETWEEN:-
1. SHUBHALAY VILLA THROUGH ITS PARTNERS
NAMELY PETITIONERS 2 AND 3/ DEFENDANT 2
AND 3 NAMELY SHISHIR KHARE AND NANDA
KHARE, A PARTNERSHIP FIRM HAVING ITS
OFFICE AT E-7/158, 11 NUMBER MAIN ROAD,
ARERA COLONY BHOPAL (M.P)
2. SHISHIR KHARE S/O SHRI G.L. KHARE, AGED
ABOUT 61 YEARS, OCCUPATION: BUSINESS R/O G-
2/194, GULMOHAR COLONY, BHOPAL (M.P)
3. SMT. NANDA KHARE W/O SHRI SHISHIR KHARE,
AGED ABOUT 57 YEARS, OCCUPATION: BUSINESS
R/O G-2/194, GULMOHAR COLONY, BHOPAL (M.P)
4. VISHNU HITESH BUILDERS AND DEVELOPERS, A
PARTNERSHIP FIRM THROUGH PARTNERS
PETITIONERS 2 AND 3/DEFENDANTS 2 AND 3
NAMELY SHISHIR KHARE AND NANDA KHARE
OCCUPATION ALL BUSINESS, ITS OFFICE G-2/194,
GULMOHAR COLONY, BHOPAL (M.P)
.....PETITIONER
(BY SHRI AVINASH ZARGAR-ADVOCATE)
AND
1. MR. JITESH PARWANI S/O LATE MR. VISHANDAS
PARWANI, ADULT, R/O 48 IDGAH HILLS BHOPAL
(M.P)
2. MRS. SANYA JAGTIANI, W/O MR. RAKESH
JAGTIANI, ADULT R/O 48, IDGAH HILLS, BHOPAL
(M.P)
3. MRS. JHANVI MANGWANI W/O MR. PRAKASH
MANGWANI, ADULT R/O 48, IDGAH HILLS,
BHOPAL (M.P)
Signature Not Verified
Signed by: TARUN KUMAR
SALUNKE
Signing time: 7/31/2023
5:22:40 PM
2
4. PARWANI BUILDING LANDMARKS PVT. LTD.
THROUGH ITS DIRECTOR VISHANDAS PARWANI,
ADULT, R/O 141, MALVIYA NAGAR, BHOPAL (M.P)
5. CITY BUILDERS AND INVESTMENTS THROUGH
PARTNER VISHANDAS PARWANI, R/O 141,
MALVIYA NAGAR, BHOPAL (M.P)
.....RESPONDENTS
(NONE)
This petition coming on for admission this day, th e court passed the
following:
ORDER
Counsel appearing for petitioner seeks withdrawal of this petition. Prayer is allowed.
Accordingly, this petition is dismissed as withdrawn.
(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 7/31/2023 5:22:40 PM