Section 16 in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
16. Construction of Structure by Self-finance Scheme.
- The construction of structure may be undertaken by allottee through Market Committee as per direction of the Board in the self-finance scheme. The allottee shall have to make payment of supervision charges as fixed by the Board to the Market Committee.
