Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(11) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (11)bl foys[k ds v/khu iV~Vsnkj ls olwy dh tkus okyh dksbZ Hkh /kujkf'k ftykf/kdkjh ds izek.k&i= ij] tks vfUre] fu'pk;d rFkk iV~Vsnkj ij ck/;dj gksxh] Hkw&jktLo dh cdk;k ds :i esa olwy dh tk ldsxhA
