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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(c) in The Jammu and Kashmir Pharmacy Act, 2011

(c)the onus of proving that name of a person is for the time being entered in the register of a State shall be on him who asserts it