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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(12) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(12)to ensure that expenditure authorised in the budget is incurred by the concerned authority, executives, academic officers, other officers and academic and ministerial staff members of the University after following the prescribed procedure and after obtaining the sanction of the competent authority.