Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(2) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (2)Words and expressions defined in the Act but not defined in these rules shall have the meanings respectively assigned to them in the Act.
