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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4) in North-Eastern Hill University Act, 1973

(4)[ A copy of the annual accounts together with the report of Comptroller and Auditor General, shall also be submitted to the Central Government, which shall, as soon as may be, cause the same to be laid before both Houses of Parliament] [Inserted by the Central University Laws (Amendment) Act, 2008 (w.e.f. 05.12.2008) ]