Karnataka High Court
Smt Lalitha Gurudas Ubhaykar vs V.R. Narayan, on 30 October, 2009
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
2 MERE NE NA RISATARNA THOTT WUT MP RAKNAIARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou ANATARA AT BANGALORE THE HIGH COURT OF K im 30" DAY OF OCTORER 2099 THE HON BLE ME.JUSTICE i. Pee NAGAMOHAN DAS. MPA, Mo, 2s1s:2000(LAC) BETWEEN: aMT LALITHA GUEUDAS UBTIAYKAR AGED: MAIOR : WiO,GURUDAS UBHAYEAR _ POOIA APARTMEN uy . RWOBANGALORE 4 0, APPELLANT (BY SRLS GatvasWiey AND § ¥ GANESH, ADVS. ) AND: i NORA, VIGEKAN ANDA i SINCE DECEASED SURSTIIUTED BY ia) V.RNARAYAN _ SO LATE INDIRA VIVEKANANDA \ AGED $7 YEARS RESIDING AT NALANDA COOPERATIVE . SOUSING SOCIETY LTD, BUILDING Nos -B WING, FLAT NO.34, STH FLOOR "MITTAL ENLAVE, NAIGAON EAST, SECTOR NO.2 TALUK-V ASAI, DISTRICT ~ THANE: 401 202 . i V2. LANMAN : a0 LATE ININEA VIVER ARANDA AGED 54 Y | BAT SHOBA APABTMES IARRUTE, BANGALORE 2 THE SECRETARY MYSORE FRUIT PRODUCTS LTD oY NO3174 & 173, RM. BAL! MAHALAESHM] LAYOUT, BANGALORE bane PAPAMMA aoe q od Tot RE A ERT VUUR! VF RAKNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou Age) dich RPE aa) BF AGE, MAIOR, NO.49/24, STE CROSS MAGADI ROAD, BARGALORE-23 SHEILA : Wi0 LATE V CHANDRA MANCTRAVETI AGED ABOUT 78 YEARS _ -- GAYATHRI SHA! AGED ABOUT 32 ¥ BOTH ARE RESIDING AT NO.176/i. -- IBLOCK, EASTPAVILION ROAD JAVANAGAR, BANGALORE-i1 | SMT. ROMA -- AGED ABOUT 4g YEARS™ RESIDING AT BARIC STRERT NO, LANDS ALG, LACEH. SWEET GERM ZA oy i. LAKSHMAMMA AGE MAIOR a¥ NOS.174 AND 175 -.. KETHAMARANABALLI, BANGALORE NORTH TALUK BANC JAL ORE --VOENDEA MANICKVELU @INCE DEAD) SOLATE V SUNDARA MURTHY OULSET BELL, Ms HMI LAYOUT CEPRESENTED BY RAJ AMANICEAVELD _ SUSHERLA MANICKAVELU . AGE: MAIOR SUNSET HILL, MARALAKSHMI LAYOUT, BANGALORE V RAJAMANICEA VELU & AGED a YEARS Wi LATE BAPEUMA®S MUTE TST INO LATE Y. BAJAMA NICK A VELIT aN wd hve 5 ee A RD ATE IMAL TROT eh AAR Hoe COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou o $e RESIDING AT PLAT 26, 37RD FLOOR AN. APARTMENT INES ROAD, LI. NAGAR MOGAPPATR BAST DEELA KUMARI -- AGE: MARIE C/O SRI A ER MURTHY . NOU6, CHICK BAZAAR CROSS ROA D, . TASKER TOWN, BANGALORS 51 , SINCE DECEASED, RU RESENTED BY | WER SISTERS & LEGATEES GMT CHANDRA KUMAEI MURTHY & VASANTBA NARAYAN LE. ANTS Li & 12 VIDE ORDER DT 19.02.99 SUNDA cL? ALITMINTUM INDUS ORIFS By TTS MANAGER SE SY NOS 174% 17) OF RETHMAPANAWAELT BANGAL ORE NORTH TAI OR, BANGALORE VA SANTHA'S WARAVANAN AGE: MAIOR -- . BY BER PAROLDER ANANTHANARAYAN ~ HO.21, DIMAIN RO AD, JAYAMABATL EXTN. BAN GALORE . CHANDR AKUMARI BOY. SUNDA ARAM EM UEATLI SY_.NO. 74 & Lvs - BANGALORE NORTH TALUK BANGALORE ADATCOCATE SRI E SRI VASA GOWDA AGE: MAIOR Sv.NOS.174 &175, LM. BD _ BANGALORE NORTH TALUK, BANGALORE GB SRINIVASA AGE: MAIOR. SY NO.174 & 174, EM ALLL BANGALORE NORTE TALUR BANGALORE AGE: MATOR DVO. NANJUNDAIAB SY NOS.174 & 175, KM BALLE "99° MUS PARTNERS OF # "eee ENE IRE MIE RARNAIARA FIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU 4. BANGALORE NORTH TALUE BANGALORE 16 LEELA AGE: MAIOR IVO EN NANIAPPA ov NO174 & 173 OF KM HALLE BANGALORE NORTH TALUK BANGALORE D GOVIPRASAD AGE: MAJOR WO DASAPPA, Mo SY. NOS174 & 178 EM BATE. BANGALORE NORTH TALUK BANGALORE - fel. set Le RANIIT N NMEBATA™ AGE, MAIGR | NO 228, 3RED 4 CRuSS: EILARI ROAD, BANG ALORE. 9 UMESHCHAMDRA AGE MATOR | SY NOS.14 2 195 KE MBALLL BANGALORE NORTE TAY UK, BANGALORE. 20. SUMATATPN SHA AGE MAIOR SY.NOS.174 & 174K MHALLI BANGALORE NORTH TALUK |» BANGALORE yo Dv3 sam . AGE MAJOR _S¥.NOS.174 & 175, K MHALLI BANGALORE NORTH TALUK _ BANGALORE NA TARA PREILAM WORKERS UY.NOS.174 & 175, BM ni BANGALORE NORTH TALUE BANGALORE REP SY ITS MANAGER z3 PARVIN R MODI AGE: MAJOR 5/0 RANCHODAS MODI oy Hi} P.ANOLDER BN MERATA aa i/ But La aS. SY.WOS.L74 & 175, KM HALLS BANGALORE NORTH TALOK BANGALORE = RAGHAVAS AGE: MAIGE NO. 662, EB ee BRAMAMOPANAPITES My DEVATAH PARE BANGALAIBE ROSHINT COMPLEX A PARTNERSHIP FIRM BY mL SRLS M SATHYANABAYANA . ~ AGE, MATION _ NOQ.144, MAGADE ROAD: BANGALORE. a3 : SATHYANARAYANA AGE: MAJOR RASHMI COMPLEX, SY.NO.174 & 178 K M GALL BANGALORE NORTH TALUK BANGALORE. . NIRMALACOMPLER PARTNERSHIP CIRM KEPPESENTED BY.ITS PARTNER 7RIN V KRISHNA BHAGHAVAN AGE MAIOR NO.2E2/38, RAIKAMAL, 4TH CROSS L BLOCK, JAVANAGAR : BANGALORE " 6 TAVARAMA SB ANGALORE NORTH TALUK PGE OP RARNALARA Tio LUKE tr RARNATARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU) ACE MAIOR FIRM BY WIRMALA COMPLEX SY NGS.V74 & 175, EO MLEACL BANGALORE | GRASWATH AGE: MAJOR 8/0 CR RAMANATH SHETTY SY.NOS174, 174, RK MEALIT BANGALORE NORTH TALUR BANGALORE RAJA CHANDRA AGE: MAIOR INO.LATE V SUNDARAMURTAY BY ? A ROLDER SRI UMESH CHANDRA vo Pa | COURT OF KARNATAKA HIGH COURT OF RARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA, HIGH COURT OF KARNATAKA HIGH COUI 31 a2 #4 38 Seg Pe 38 *. S¥.NOS.14, 178 OF EM B AGE: & Lea 8 NOU09, DEFENCE COLONY TNDIRANAGAR, BANGALORE MOHAN MARIN PB 4 BY ITS MANAGING DIRECTOR SRI KAPTL WOUAN REPRESENTED BY PAHOLDER ... SRI UN KHANNA, NO2O,. ANDRA ROAD | SU ANTHINAGAR ™ KV NARAYAN AGE: MAJOR SMT SHANTHANARAYAN | RUKMINIAMMAL, NO.1718, 2ND STAGE RAJATINAGAR BANGALOBE:10 oY, NOS. 174,173 OF MHALLI © BANGAL LORE. : RUKMITiAMMAL = AGE: MAIOR SY NOS, i$ OF KMHALL ~ - BANGALORE . B. Ni MANTAPPA. AGE: MAIOR ~ 0. SY .NOS.174, 174 OF R.M BALLI MANGALORE " Qe ROnANDA BATU AGE: MAJOR BANGALORE W § SRINIVASAN oR ANVOCATE AND OFFICIAI RECEIVER, BANGALORE DIST. SY.NOS.174,175 OF EM HALT BANGALORE M SUBRAMANS AGE, MAIOR VO MANICEVELT SY NOS.174 & 175 RM BALL BANGALORE DHANALARSHMI AGE, MAJOR | haa BOD. 74 de LTS » M HALL, BANGALORE THE SPECIAL LAND ACQUISITION OFFICER §.D.A., BANGALORE THE COMMISSIONER B.D A. BANGALORE VM. VISHNU (VISE) . SO LATE V. RAJAMANIKAVEL! MAIOR, RESIDING AT92 =~ ROSE MERTYLE LANE RICHMOND TOWN, > BANGALORE-23. MRS, AISHA S. KUMAR -- wiO K.T. SURESH KUMAR AGED ABOUTAY YEARS VILLA NO.34,)ADARSEA VISTA' BASAVANAGAR MAIN RAD 'BANGAL ORE S60 097. | Vv ) RAIKUMAR MA NICKAYELU : $0 LATE V. SUNDARAMURTRY MUDALIAR, AUED ABOUT 76 YEARS RESIDING AT NG. $79.6" CROES 107" MAIN. HAL I STAGE BANGALORE-%. . RESPONDENTS
. SRL OW. rARATL ty LADY, FOR R4 '& iL, . SRE ELS. EIREM. TH, ADV. FOR R-', "SRL ASANTH V. ALBAL, ADY, FOR RIL, SMT. MLR. VANAIA, ADV. POR RL] GlOO NOT FILED), R-O DECEASED REP BY Ril TO 12, SEL VM. VISEND, ADV. Ba PARTY IN PERDON, ~. SRL BY. SHANKARANARAYAN BAO, ADV. FOR B40 & 41, LWURE Wr RARMALAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU! SRL PR. APPAIAN, ADV. FOR Riz.
SEL E.R. ANANTHA KEISBMAMURTHY & ASSOCIATED, ADVS. FOR B30, MUS. EESVY & CO., SRL SHANMUEAPPA, ADVS FOR Ré(a) TO Rig), SRL MARIGOWDA & SMT. SUIATHA. ADVS, FOR R40 & 41) / we " and the leamed Advocates d COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUT Be Tags MPA FILED US. $4 0) GF LA, ACT AGAINST THE UDGMENT AND AWARD DT. 1.3.2000 PASSED IN LAC.NG. 8? BY THE il ADDE. CITY CIVIL JUDGE, BANGALORE ary pany ALLOWING THE REFERENCE FOR ENAANCED COMPENSATION oe THIS MFA COMING ON FOR ORDERS THs pay, THE COURT. MADE THEFOLLOWING- 00000 Ba One StiV. Rapeurnar Manikya * V Vel, files at application | under Onder 1 Rule 1¢ CPC 10 imple hime os sé additional respondent. The leamed -covansel. "fot the appellant and respondents hare, no objec 'ion -- _gllow the application. Application is < hereby lowed. The learned counsel for the appelant to amend the o cats NE.
9. This Cout on n edtlier occasion referred the matter to the Mediation Cente at Bangalore. Before the Mediation "Centre, the parties have amived at a settlement. The memorandum of agreement of setilement signed by the parties ed 15.9.2009 is placed on record.
3. The implesding applicant Sn.V. Rajkumar Ms Velu wes not a party to the memorandum of :
settlement deted 15.9.2009 before the Mediation Centre. Now AN Le WWE WP RAK NALAKRA HIGH COURT GF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUEF a9.
the impleading applicant has also filed a meme and signed the agreement corsenling ic the getllement.
4 In view of this development, the share of StiV. Rajkumer Manikya Yelu which wes: kept in abeyance in thé- agreement of compromise is modified stating thet he is entitled for his share. |
5. This appeal is 'heceby disposed of modifying the impugned onders i verins of the memorandum of aoreement of settlement dated 15.9.2009,
6. Ordered accordingly, ag / « JUDGE NG