Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Smt Lalitha Gurudas Ubhaykar vs V.R. Narayan, on 30 October, 2009

Author: H N Nagamohan Das

Bench: H N Nagamohan Das

2 MERE NE NA RISATARNA THOTT WUT MP RAKNAIARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou

ANATARA AT BANGALORE

THE HIGH COURT OF K

im 30" DAY OF OCTORER 2099

THE HON BLE ME.JUSTICE i. Pee NAGAMOHAN DAS.

MPA, Mo, 2s1s:2000(LAC)

BETWEEN:

aMT LALITHA GUEUDAS UBTIAYKAR
AGED: MAIOR :
WiO,GURUDAS UBHAYEAR _

POOIA APARTMEN uy .

RWOBANGALORE 4 0, APPELLANT
(BY SRLS GatvasWiey AND § ¥ GANESH, ADVS. )

AND:

i NORA, VIGEKAN ANDA i
SINCE DECEASED SURSTIIUTED BY

ia) V.RNARAYAN
_ SO LATE INDIRA VIVEKANANDA
\ AGED $7 YEARS
RESIDING AT NALANDA COOPERATIVE
. SOUSING SOCIETY LTD, BUILDING Nos
-B WING, FLAT NO.34, STH FLOOR
"MITTAL ENLAVE, NAIGAON EAST, SECTOR NO.2
TALUK-V ASAI, DISTRICT ~ THANE: 401 202

. i V2. LANMAN
: a0 LATE ININEA VIVER ARANDA
AGED 54 Y
| BAT SHOBA APABTMES
IARRUTE, BANGALORE

2 THE SECRETARY

MYSORE FRUIT PRODUCTS LTD

oY NO3174 & 173, RM. BAL!
MAHALAESHM] LAYOUT, BANGALORE

bane

PAPAMMA

aoe

q


od

Tot RE A ERT VUUR! VF RAKNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou

Age)

dich

RPE

aa)

BF

AGE, MAIOR,
NO.49/24, STE CROSS
MAGADI ROAD, BARGALORE-23

SHEILA :
Wi0 LATE V CHANDRA MANCTRAVETI
AGED ABOUT 78 YEARS _ --

GAYATHRI SHA!
AGED ABOUT 32 ¥

BOTH ARE RESIDING AT NO.176/i. --
IBLOCK, EASTPAVILION ROAD
JAVANAGAR, BANGALORE-i1 |

SMT. ROMA --
AGED ABOUT 4g YEARS™
RESIDING AT BARIC STRERT
NO, LANDS ALG, LACEH.

SWEET GERM ZA oy i.

LAKSHMAMMA
AGE MAIOR
a¥ NOS.174 AND 175

-.. KETHAMARANABALLI,

BANGALORE NORTH TALUK
BANC JAL ORE

--VOENDEA MANICKVELU @INCE DEAD)

SOLATE V SUNDARA MURTHY
OULSET BELL, Ms HMI LAYOUT
CEPRESENTED BY RAJ AMANICEAVELD

_ SUSHERLA MANICKAVELU
. AGE: MAIOR
SUNSET HILL, MARALAKSHMI

LAYOUT, BANGALORE

V RAJAMANICEA VELU &

AGED a YEARS
Wi LATE BAPEUMA®S MUTE TST
INO LATE Y. BAJAMA NICK A VELIT

aN
wd

hve


5 ee A RD ATE IMAL TROT eh AAR Hoe COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH cou

o $e

RESIDING AT PLAT 26, 37RD FLOOR
AN. APARTMENT

INES ROAD, LI. NAGAR
MOGAPPATR BAST

DEELA KUMARI --
AGE: MARIE

C/O SRI A ER MURTHY .
NOU6, CHICK BAZAAR CROSS ROA D, .
TASKER TOWN, BANGALORS 51 ,

SINCE DECEASED, RU RESENTED BY |
WER SISTERS & LEGATEES GMT CHANDRA KUMAEI
MURTHY & VASANTBA NARAYAN LE.
ANTS Li & 12 VIDE ORDER DT 19.02.99

SUNDA
cL?

ALITMINTUM INDUS ORIFS
By TTS MANAGER SE

SY NOS 174% 17) OF RETHMAPANAWAELT
BANGAL ORE NORTH TAI OR, BANGALORE

VA SANTHA'S WARAVANAN

AGE: MAIOR -- .
BY BER PAROLDER ANANTHANARAYAN

~

HO.21, DIMAIN RO AD, JAYAMABATL EXTN.
BAN GALORE .

CHANDR AKUMARI
BOY. SUNDA ARAM
EM UEATLI SY_.NO. 74 & Lvs

- BANGALORE NORTH TALUK

BANGALORE

ADATCOCATE SRI E SRI

VASA GOWDA

AGE: MAIOR

Sv.NOS.174 &175, LM. BD

_ BANGALORE NORTH TALUK, BANGALORE

GB SRINIVASA

AGE: MAIOR.

SY NO.174 & 174, EM ALLL
BANGALORE NORTE TALUR
BANGALORE

AGE: MATOR
DVO. NANJUNDAIAB
SY NOS.174 & 175, KM BALLE


"99° MUS PARTNERS OF #

"eee ENE IRE MIE RARNAIARA FIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU

4.

BANGALORE NORTH TALUE
BANGALORE

16 LEELA
AGE: MAIOR
IVO EN NANIAPPA
ov NO174 & 173 OF KM HALLE
BANGALORE NORTH TALUK
BANGALORE

D GOVIPRASAD
AGE: MAJOR

WO DASAPPA, Mo

SY. NOS174 & 178 EM BATE.

BANGALORE NORTH TALUK

BANGALORE -

fel.
set

Le RANIIT N NMEBATA™
AGE, MAIGR |
NO 228, 3RED 4 CRuSS:
EILARI ROAD, BANG ALORE.

9 UMESHCHAMDRA
AGE MATOR |
SY NOS.14 2 195
KE MBALLL BANGALORE NORTE
TAY UK, BANGALORE.

20. SUMATATPN SHA
AGE MAIOR
SY.NOS.174 & 174K MHALLI
BANGALORE NORTH TALUK
|» BANGALORE

yo Dv3 sam

. AGE MAJOR
_S¥.NOS.174 & 175, K MHALLI
BANGALORE NORTH TALUK
_ BANGALORE

NA TARA PREILAM WORKERS

UY.NOS.174 & 175, BM ni
BANGALORE NORTH TALUE
BANGALORE

REP SY ITS MANAGER

z3 PARVIN R MODI
AGE: MAJOR
5/0 RANCHODAS MODI
oy Hi} P.ANOLDER BN MERATA

aa
i/


But
La

aS.

SY.WOS.L74 & 175, KM HALLS
BANGALORE NORTH TALOK
BANGALORE

= RAGHAVAS

AGE: MAIGE

NO. 662, EB ee
BRAMAMOPANAPITES My

DEVATAH PARE

BANGALAIBE

ROSHINT COMPLEX

A PARTNERSHIP FIRM BY mL
SRLS M SATHYANABAYANA . ~
AGE, MATION _

NOQ.144, MAGADE ROAD:
BANGALORE. a3 :

SATHYANARAYANA

AGE: MAJOR

RASHMI COMPLEX, SY.NO.174 & 178

K M GALL BANGALORE NORTH TALUK
BANGALORE. .

NIRMALACOMPLER

PARTNERSHIP CIRM KEPPESENTED

BY.ITS PARTNER 7RIN V KRISHNA BHAGHAVAN
AGE MAIOR

NO.2E2/38, RAIKAMAL, 4TH CROSS

L BLOCK, JAVANAGAR

: BANGALORE

" 6 TAVARAMA

SB ANGALORE NORTH TALUK

PGE OP RARNALARA Tio LUKE tr RARNATARA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU)

ACE MAIOR
FIRM BY WIRMALA COMPLEX
SY NGS.V74 & 175, EO MLEACL

BANGALORE

| GRASWATH
AGE: MAJOR

8/0 CR RAMANATH SHETTY

SY.NOS174, 174, RK MEALIT

BANGALORE NORTH TALUR
BANGALORE
RAJA CHANDRA

AGE: MAIOR
INO.LATE V SUNDARAMURTAY
BY ? A ROLDER SRI UMESH CHANDRA

vo

Pa


| COURT OF KARNATAKA HIGH COURT OF RARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA, HIGH COURT OF KARNATAKA HIGH COUI

31

a2

#4

38

Seg
Pe

38

*. S¥.NOS.14, 178 OF EM B

AGE:

&
Lea
8

NOU09, DEFENCE COLONY
TNDIRANAGAR, BANGALORE

MOHAN MARIN PB 4
BY ITS MANAGING DIRECTOR SRI KAPTL
WOUAN REPRESENTED BY PAHOLDER ...
SRI UN KHANNA, NO2O,. ANDRA ROAD |

SU ANTHINAGAR ™

KV NARAYAN
AGE: MAJOR

SMT SHANTHANARAYAN |
RUKMINIAMMAL, NO.1718, 2ND STAGE
RAJATINAGAR BANGALOBE:10

oY, NOS. 174,173 OF MHALLI ©
BANGAL LORE. :

RUKMITiAMMAL =
AGE: MAIOR
SY NOS, i$ OF KMHALL ~

- BANGALORE .

B. Ni MANTAPPA.

AGE: MAIOR ~ 0.
SY .NOS.174, 174 OF R.M BALLI
MANGALORE

" Qe ROnANDA BATU

AGE: MAJOR

BANGALORE

W § SRINIVASAN
oR

ANVOCATE AND OFFICIAI
RECEIVER, BANGALORE DIST.
SY.NOS.174,175 OF EM HALT
BANGALORE

M SUBRAMANS
AGE, MAIOR
VO MANICEVELT

SY NOS.174 & 175

RM BALL BANGALORE

DHANALARSHMI
AGE, MAJOR


|

haa BOD. 74 de LTS
» M HALL, BANGALORE

THE SPECIAL LAND
ACQUISITION OFFICER
§.D.A., BANGALORE
THE COMMISSIONER
B.D A. BANGALORE

VM. VISHNU (VISE) .
SO LATE V. RAJAMANIKAVEL!
MAIOR, RESIDING AT92 =~
ROSE MERTYLE LANE
RICHMOND TOWN, >
BANGALORE-23.

MRS, AISHA S. KUMAR --
wiO K.T. SURESH KUMAR
AGED ABOUTAY YEARS
VILLA NO.34,)ADARSEA VISTA'
BASAVANAGAR MAIN RAD
'BANGAL ORE S60 097. |

Vv ) RAIKUMAR MA NICKAYELU

: $0 LATE V. SUNDARAMURTRY

MUDALIAR, AUED ABOUT 76 YEARS

RESIDING AT NG. $79.6" CROES

107" MAIN. HAL I STAGE

BANGALORE-%. . RESPONDENTS

. SRL OW. rARATL ty LADY, FOR R4 '& iL, . SRE ELS. EIREM. TH, ADV. FOR R-', "SRL ASANTH V. ALBAL, ADY, FOR RIL, SMT. MLR. VANAIA, ADV. POR RL] GlOO NOT FILED), R-O DECEASED REP BY Ril TO 12, SEL VM. VISEND, ADV. Ba PARTY IN PERDON, ~. SRL BY. SHANKARANARAYAN BAO, ADV. FOR B40 & 41, LWURE Wr RARMALAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COU! SRL PR. APPAIAN, ADV. FOR Riz.

SEL E.R. ANANTHA KEISBMAMURTHY & ASSOCIATED, ADVS. FOR B30, MUS. EESVY & CO., SRL SHANMUEAPPA, ADVS FOR Ré(a) TO Rig), SRL MARIGOWDA & SMT. SUIATHA. ADVS, FOR R40 & 41) / we " and the leamed Advocates d COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUT Be Tags MPA FILED US. $4 0) GF LA, ACT AGAINST THE UDGMENT AND AWARD DT. 1.3.2000 PASSED IN LAC.NG. 8? BY THE il ADDE. CITY CIVIL JUDGE, BANGALORE ary pany ALLOWING THE REFERENCE FOR ENAANCED COMPENSATION oe THIS MFA COMING ON FOR ORDERS THs pay, THE COURT. MADE THEFOLLOWING- 00000 Ba One StiV. Rapeurnar Manikya * V Vel, files at application | under Onder 1 Rule 1¢ CPC 10 imple hime os sé additional respondent. The leamed -covansel. "fot the appellant and respondents hare, no objec 'ion -- _gllow the application. Application is < hereby lowed. The learned counsel for the appelant to amend the o cats NE.

9. This Cout on n edtlier occasion referred the matter to the Mediation Cente at Bangalore. Before the Mediation "Centre, the parties have amived at a settlement. The memorandum of agreement of setilement signed by the parties ed 15.9.2009 is placed on record.

3. The implesding applicant Sn.V. Rajkumar Ms Velu wes not a party to the memorandum of :

settlement deted 15.9.2009 before the Mediation Centre. Now AN Le WWE WP RAK NALAKRA HIGH COURT GF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUEF a9.
the impleading applicant has also filed a meme and signed the agreement corsenling ic the getllement.

4 In view of this development, the share of StiV. Rajkumer Manikya Yelu which wes: kept in abeyance in thé- agreement of compromise is modified stating thet he is entitled for his share. |

5. This appeal is 'heceby disposed of modifying the impugned onders i verins of the memorandum of aoreement of settlement dated 15.9.2009,

6. Ordered accordingly, ag / « JUDGE NG