Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 72 in Civil Suit Rules (Assam) 72. Appeal. - When the Senior Government Advocate is of opinion that an appeal should be filed on behalf of Government in the Supreme Court, he shall submit his opinion to the Legal Remembrancer.
