Section 34(1)(d) in The Guardians and Wards Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(d) in The Guardians and Wards Act, 1977 (1920 A.D.)

(d)if so required by the Court, pay into the Court at such time as the Court directs the balance due from him on those accounts, or so much thereof as the Court directs ; and

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State of Jammu-Kashmir - Subsection

Section 34(1)(d) in The Guardians and Wards Act, 1977 (1920 A.D.)