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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(8A) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(8A)A register in form H H shall be maintained in the office of the committee and all heaps of agricultural produce which remain unsold during the course of auction shall be entered in this register. It shall be duty of every Kacha Arhtia to report to the Committee as soon as the unsold heaps are disposed [of] [Substituted for the word' off' by Haryana Notification dated 26.3.1982.].