Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1118] [Entire Act]

Bengal Presidency - Subsection

Section 1118(d) in Police Regulations, Bengal , 1943

(d)The Superintendent will compare his office register with the police-station register at the time of his annual inspection of police-stations and shall refer to the District Magistrate the case of any absconder whom he considers to be no longer wanted.