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State of Uttar Pradesh - Section

Section 14 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

14. [ [Substituted by Notification No. 327/XV-9-18-25(35)/04 T.C., dated 13.3.2018 (w.e.f 15.1.2010).]

Within fifteen days of the receipt of the recommendation of the Uttar Pradesh Secondary Education Service Selection Board and the approval of authority specified therein, the manager shall on authorisation under resolution of the Committee of Management issue an order of appointment by registered post to the candidate in the Form given in Appendix 'E' requiring the candidate to join duty within thirty days of the receipt of such order failing which the appointment of the candidate will be liable to cancellation. A copy of the same shall be sent to the Regional Inspector of Sanskrit School, District Inspector of School, and Regional Joint Director of Education. District Inspector of School may approved the appointment made in the manner as mentioned above.]