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Madhya Pradesh High Court

Madhya Pradesh Waqf Board vs Mohd Aakid Khan on 17 June, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 CRA-12925-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12925 of 2024 (MADHYA PRADESH WAQF BOARD Vs MOHD AAKID KHAN AND OTHERS ) Dated : 17-06-2025 Parties through their respective counsel.

List alongwith Cr.A. No.12875 of 2024.





                                 (VIVEK AGARWAL)                             (AVANINDRA KUMAR SINGH)
                                      JUDGE                                           JUDGE
                           bks




Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 18-06-2025
10:47:17