Madhya Pradesh High Court
Madhya Pradesh Waqf Board vs Mohd Aakid Khan on 17 June, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-12925-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12925 of 2024 (MADHYA PRADESH WAQF BOARD Vs MOHD AAKID KHAN AND OTHERS ) Dated : 17-06-2025 Parties through their respective counsel.
List alongwith Cr.A. No.12875 of 2024.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 18-06-2025
10:47:17