Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73] [Entire Act] NCT Delhi - Subsection Section 73(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (1)Every contract entered into by a Marketing Committee shall be in writing and shall be signed on its behalf by the Secretary.
