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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(12) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(12)The Vice-Chancellor shall draw, make, accept, and endorse cheques, notes or other negotiable instruments for the purpose of the university in terms of delegation by the Board of Governors.