Bombay High Court
Ajay Madhukar Shikare Thr. Poa Shekhar ... vs Union Of India Thr. Ministry Of Forest ... on 23 March, 2022
Author: Abhay Ahuja
Bench: A.A. Sayed, Abhay Ahuja
k 1/1 904 wp st 388.22 as.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.388 OF 2022
Ajay Madhukar Shikare ....Petitioner
V/S
Union of India & Ors. ....Respondents
...
Mr. Nachiket V. Khaladkar for the Petitioner.
Mr. Parag Vyas with Mr. Ashutosh Misra for the Respondent No.1-UOI.
Mr. A.I. Patel, Additional G.P. a/w Mr. A.A. Alaspurkar, AGP for Respondent
Nos.2 to 6-State.
...
CORAM : A.A. SAYED &
ABHAY AHUJA, JJ.
DATE : 23 MARCH 2022. P.C.:
Registry to verify and place the Petition before appropriate Bench.
(ABHAY AHUJA, J.) (A.A. SAYED, J.) katkam Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date: 2022.03.23 17:28:32 +0530 1/1