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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(1)(a) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(a)the enforcing of the attendance of witnesses and examining them on oath affirmation or otherwise and the issue of a commission or request to examine witness abroad;