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State of Maharashtra - Section

Section 19 in Vijaybhoomi University, Raigad Act, 2018

19. Other officers.

(1)The University may appoint such other officers, as may be necessary, for its functioning.
(2)The manner of appointment of other officers of the University, the terms and conditions of service of such officers and their powers and functions shall be such, as may be specified by the statutes.