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State of Assam - Section

Section 14 in Assam Excise Rules, 1945

14. Quarterly statement of exports to be furnished by export Province.

- The Chief Excise Authority of the Province of export will furnish or cause to be furnished to Excise Commissioner, Assam a quarterly statement in (lie form prescribed by him from time to time as soon after the close of the quarter as possible, showing for the quarter concerned, all exports from that Province to Assam and the amount of duty realised on such exports.