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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2)(x) in The Bombay University Act, 1974

(x)supervise the conduct of the academic policies of the University and give directions, where necessary, regarding methods of instruction, co-operation in teaching among colleges, evaluation of research and improvement of academic standards;