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[Cites 0, Cited by 0] [Section 28(12)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(12)(F) in Bihar Cinemas (Regulation) Rules, 1974

(F)The owner of the cinema who acts against the provisions of these rules shall be fined by the Licensing Authority which shall range from Rs. 500 to Rs. 1,000.