Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13B] [Entire Act] State of Andhra Pradesh - Subsection Section 13B(2) in Andhra Pradesh Motor Vehicles Taxation Rules, 1963 (2)The checking officer shall pass on a receipt of the amount received through demand drafts and postal orders.]
