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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(d) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(d)
(i)to provide support at the times of distress/exigencies which affects the dairying, an assistance of a sum of Rs.1,00,000/- (Rupees one lakh only) may be given to the family of the milk pouring member, who died, in fatal accident: