Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Bihar - Subsection Section 75(c) in Bihar Minor Mineral Rules, 2017 (c)indulges in the excavation, production, transport or trade of any minor mineral in a manner so as to endanger the life of any person working in the mining area or outside or neighborhood,
