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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xx) in Rajasthan Biological Diversity Rules, 2010

(xx)Board shall have full powers for granting administrative and technical sanctions to all the estimates, it may, however, delegate such administrative and technical sanction powers to the Member Secretary of the Board, as may be deemed necessary.