Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 42 in Punjab Urban Planning and Development Authority Building Rules, 2013

42. Drain connection for trade effluent.

- Every drain and private sewer intended solely for conveyance of industrial or chemical or other trade effluent shall be constructed of good and sound type of material unaffected by the chemical action of the effluent and shall be laid as provided in the Punjab PWD (Public Works Department) Specifications or the National Building Code or in accordance with the instructions issued from time to time by the Competent Authority.