Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Kerala - Subsection Section 23(2)(r) in Kerala Veterinary and Animal Sciences University Act, 2010 (r)to cancel any degree or diploma or title or any other distinction granted to any person in accordance with the provisions of the Statutes;