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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(9) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(9)The Registrar appointed under this section shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code (Act LXV of 1860).