Delhi High Court - Orders
Dr. Vivek Kumar And 0Rs vs Union Of India And Ors on 6 April, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6763/2025, CM APPL. 30681/2025 & CM APPL.
66183/2025
DR. VIVEK KUMAR AND 0RS. .....Petitioners
Through: Mr. Rupal Luthra, Advocate.
(Through video-conferencing)
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Ruchir Mishra, Mr. Sanjiv Kumar
Saxena, Mr. Mukesh Kumar Tiwari,
Ms. Reba Jena Mishra & Ms. Poonam
Shukla, Advocates for UoI.
Mr. T. Singhdev & Mr. Vedant Sood,
Advocates for DCI.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 06.04.2026
1. Hon'ble Judge is not holding Court today.
2. List on 17th August, 2026.
BY ORDER COURT MASTER APRIL 6, 2026/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2026 at 21:43:44