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Lok Sabha Debates

Introduction Of Constitution (Amendment) Bill, 2000 (Insertion Of New Article ... on 27 July, 2001

15.35-1/2 hrs. Title: Introduction of Constitution (Amendment) Bill, 2000 (Insertion of new article 18A). SHRI RAMDAS ATHAWALE (PANDHARPUR): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India. MR. CHAIRMAN: The question is:

"That leave be granted to introduce a Bill further to amend the Constitution of India. " The motion was adopted.
SHRI RAMDAS ATHAWALE : I introduce the Bill.
   
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* Published in the Gazette of India Extraordinary Part-II Section-2,dt.27.72001