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State of Madhya Pradesh - Section

Section 23D in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

23D. Additional buildable floor space in the project area.

- Where any land is part of any project influence area notified by the Government, first fifty percent of maximum permissible additional buildable area can only be purchased from the project authority and remaining additional buildable area may be purchased through DRCs.]