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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(17) in The Insurance Rules, 1939

(17)Loans oflife insurance policies within their surrender value issued by the insurer orby another insurer whose business he has taken over and in respect of whichbusiness he has assumed liability.[Seesection 27-A (1)(o)]
Amount of loan outstanding on the date Advance under automatic non-forfeiture scheme of the insurer Remarks