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Union of India - Section

Section 32 in The Tea Rules, 1954

32. Form to be used. - The forms set out in [Schedule II] [Substituted by S.R.O. 229, dated 19th January, 1955.] shall be used for the purpose of provisions of the Act referred to in each form. The Board may either generally or in any particular case require such additions as it may consider necessary to be made to any such form.