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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(15) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(15)The Chief Election Authority shall, after the voting is over, open the ballot box and count the valid votes in favour of each candidate in the presence of such members as may be present.