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[Cites 0, Cited by 2] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(3) in The Patents Act, 1970

(3)The head office of the patent office shall be at such place as the Central Government may specify, and for the purpose of facilitating the registration of patents there may be established, at such other places as the Central Government may think fit, branch offices of the patent office.