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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(6)"Check Meter" means a meter, which shall be connected to the same core of the current transformer (CT) and voltage transformer (VT) to which Solar Energy Meter is connected and shall be used for accounting and billing of electricity in case of failure of main meter or Solar Energy Meter;