Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1971] [Entire Act] State of Haryana - Subsection Section 1971(14) in The Punjab State Aid to Industries Rules, 1936 (14)Amount of tax paid on the purchases of raw material made within Haryana during the year which forms basis for loan.
