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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1) in The Orissa Dental Council Rules, 1969

(1)The Registrar shall issue with the notice of the annual general meeting a preliminary agenda showing the business to be brought before the meeting, the terms of all motions to be moved for which notice in writing has previously reached him and the names of the movers.