Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(iii) in The Integrated Goods and Services Tax Act, 2017

(iii)time and value of supply;