Allahabad High Court
People Union For Civil Liberties ... vs State Of U.P. & Others on 13 January, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 36 Case :- WRIT - C No. - 46739 of 2000 Petitioner :- People Union For Civil Liberties U.P.Branch Allahabad Respondent :- State Of U.P. & Others Petitioner Counsel :- K.K. Roy,RaVi Kiran Jain Respondent Counsel :- C.S.C,K.S. Bora,RaVi Kant Hon'ble Prakash Krishna J.
Hon'ble Yoeesh Chandra GuDta.J. List revised. None is present to press the writ petition. The petition is dismissed in default.
Order Date :- 13.1.2010 IB