Supreme Court - Daily Orders
High-G Transmissions Pvt. Ltd. vs Maharashtra State Road Development ... on 9 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.29 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25535/2016
(Arising out of impugned final judgment and order dated 08/08/2016
in WP No. 2035/2016 passed by the High Court of Bombay)
HIGH-G TRANSMISSIONS PVT. LTD. Petitioner(s)
VERSUS
MAHARASHTRA STATE ROAD DEVELOPMENT
CORPORATION LTD. AND ANR. Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. C.U. Singh, Sr. Adv.
Mr. Abhikalp Pratap Singh, Adv.
Mr. Gaurav Agrawal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application is disposed of.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.09
17:24:55 IST
Reason: