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Supreme Court - Daily Orders

High-G Transmissions Pvt. Ltd. vs Maharashtra State Road Development ... on 9 September, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.29                              COURT NO.7                  SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   25535/2016

     (Arising out of impugned final judgment and order dated 08/08/2016
     in WP No. 2035/2016 passed by the High Court of Bombay)

     HIGH-G TRANSMISSIONS PVT. LTD.                                           Petitioner(s)

                                                    VERSUS

     MAHARASHTRA STATE ROAD DEVELOPMENT
     CORPORATION LTD. AND ANR.                         Respondent(s)
     (With appln. (s) for exemption from filing c/c of the impugned
     judgment and interim relief)

     Date : 09/09/2016                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                 Mr. C.U. Singh, Sr. Adv.
                                       Mr. Abhikalp Pratap Singh, Adv.
                                       Mr. Gaurav Agrawal,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

The special leave petition is dismissed. Pending application is disposed of.





     (Meenakshi Kohli)                                                   (Jaswinder Kaur)
       Court Master                                                        Court Master



Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.09.09
17:24:55 IST
Reason: