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Andhra Pradesh High Court - Amravati

M/S. Moonlight Poultry Farm, vs The Union Bank Of India, on 16 February, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.3988 of 2022

                           PROCEEDING SHEET

Sl.No
                                           ORDER

DATE

4. 16.2.2022 CPK, J & VS, J Registry to print the name of Ms.V.Dyumani, learned counsel for the respondent Bank.

Post on 22.2.2022 in the motion list.

___________ CPK, J ___________ VS, J AMD