Andhra Pradesh High Court - Amravati
M/S. Moonlight Poultry Farm, vs The Union Bank Of India, on 16 February, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.3988 of 2022
PROCEEDING SHEET
Sl.No
ORDER
DATE
4. 16.2.2022 CPK, J & VS, J Registry to print the name of Ms.V.Dyumani, learned counsel for the respondent Bank.
Post on 22.2.2022 in the motion list.
___________ CPK, J ___________ VS, J AMD