Supreme Court - Daily Orders
Mukesh Kapil vs Parag P. Tripathi on 16 December, 2020
Bench: D.Y. Chandrachud, Indira Banerjee
ITEM NO.3 Court 6 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.10749/2020
(Arising out of impugned final judgment and order dated 05-11-2019
in CMM No.461/2019 05-11-2019 in CMM No.465/2019 05-11-2019 in CMA
No.13050/2019 05-11-2019 in CMA No.13059/2019 passed by the High
Court of Delhi at New Delhi)
MUKESH KAPIL Petitioner(s)
VERSUS
PARAG P. TRIPATHI & ANR. Respondent(s)
(With appln.(s) for I.R. and IA No.100221/2020-CONDONATION OF DELAY
IN FILING and IA No.100222/2020-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.100223/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 16-12-2020 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s)
Mr. Balraj Dewan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 List the matter before the Bench of which, one of us (Hon’ble D Y Chandrachud, J.), is not a member.
Signature Not Verified(CHETAN KUMAR) (SAROJ KUMARI GAUR) Digitally signed by Chetan Kumar Date: 2020.12.16 16:39:47 IST Reason: A.R.-cum-P.S. Court Master