Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 138B] [Entire Act] State of Tamilnadu - Subsection Section 138B(1) in Chennai City Municipal Corporation Act, 1919 (1)There shall be levied by the council a tax on profession, trade, calling and employment.
